Telangana Cattle-Disease Act, 1866
An Act for the prevention of the spread of disease among cattle in the State of Telangana.
- Act number
- Act 2 of 1866
- Year
- 1866
- Enacted on
- 16-03-1866
- In force from
- 16 March 1866
- Jurisdiction
- Telangana State Act
- Subjects
- Animal Welfare
Read the full text of Telangana Cattle-Disease Act, 1866 section by section on LawLens.
Official source: India Code