Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987
An Act to consolidate and amend the law relating to the administration and governance of Charitable and Hindu Religious Institutions and Endowments in the State of Telangana.
- Act number
- Act 30 of 1987
- Year
- 1987
- Enacted on
- 15-05-1987
- In force from
- 1 November 2014
- Jurisdiction
- Telangana State Act
- Subjects
- Religious And Charitable Institutions
Read the full text of Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987 section by section on LawLens.
Official source: India Code