Telangana Children Act, 1979
An Act to consolidate and amend the law for the care, protection, maintenance, welfare, training, education and rehabilitation of neglected children and juvenile offenders and for the trial of juvenile offenders in the State of Telangana.
- Act number
- Act 26 of 1979
- Year
- 1979
- Enacted on
- 27-09-1979
- In force from
- 27 September 1979
- Jurisdiction
- Telangana State Act
- Subjects
- Women And Children, Criminal Procedure
Read the full text of Telangana Children Act, 1979 section by section on LawLens.
Official source: India Code