Telangana Cinemas (Regulation) Act, 1955
An Act to provide for the regulation of exhibitions by means of Cinematographs in the State of Telangana.
- Act number
- Act 4 of 1955
- Year
- 1955
- Enacted on
- 19-03-1955
- In force from
- 31 May 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Media And Broadcasting
Read the full text of Telangana Cinemas (Regulation) Act, 1955 section by section on LawLens.
Official source: India Code