Telangana Civil Courts Act, 1972
An Act to consolidate and amend the law relating to the Civil Courts subordinate to the High Court in the State of Telangana.
- Act number
- Act 19 of 1972
- Year
- 1972
- Enacted on
- 13-10-1972
- In force from
- 6 December 2014
- Jurisdiction
- Telangana State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of Telangana Civil Courts Act, 1972 section by section on LawLens.
Official source: India Code