Telangana Civil Services (Disciplinary Proceedings Tribunal) Act, 1960
An Act to provide for the constitution of a Tribunal for Disciplinary Proceedings to inquire into allegations of misconduct on the part of Government servants and for other matters connected therewith.
- Act number
- Act 2 of 1960
- Year
- 1960
- Enacted on
- 20-01-1960
- In force from
- 01-07-1961
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law, Public Service
Read the full text of Telangana Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 section by section on LawLens.
Official source: India Code