Telangana Co-operative Spinning Mills (Regulation) Act, 1983

An Act to regulate the working of certain Co-operative Spinning Mills in the State of Telangana and for matters connected therewith or incidental thereto.

Act number

Act 15 of 1983

Year

1983

Enacted on

24-09-1983

In force from

22-07-1983

Jurisdiction

Telangana State Act

Subjects

Cooperatives And Societies

Read the full text of Telangana Co-operative Spinning Mills (Regulation) Act, 1983 section by section on LawLens.

Official source: India Code