Telangana Commission for Backward Classes Act, 1993
An Act to Constitute a Commission for the Backward Classes other than Scheduled Castes and Scheduled Tribes in the State of Telangana and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 20 of 1993
- Year
- 1993
- Enacted on
- 03-12-1993
- In force from
- 3 December 1993
- Jurisdiction
- Telangana State Act
- Subjects
- Social Welfare
Read the full text of Telangana Commission for Backward Classes Act, 1993 section by section on LawLens.
Official source: India Code