Telangana Compulsory Registration of Marriages Act, 2002
An Act to provide for the Compulsory Registration of Marriages in the State and for matters connected therewith and incidental thereto.
- Act number
- Act 15 of 2002
- Year
- 2002
- Enacted on
- 21-05-2002
- In force from
- 21 May 2002
- Jurisdiction
- Telangana State Act
- Subjects
- Family And Personal Law
Read the full text of Telangana Compulsory Registration of Marriages Act, 2002 section by section on LawLens.
Official source: India Code