Telangana Contingency Fund Act, 2014
An Act to provide for the Establishment of a Contingency Fund for the State of Telangana.
- Act number
- Act 2 of 2014
- Year
- 2014
- Enacted on
- 03-12-2014
- In force from
- 3 December 2014
- Jurisdiction
- Telangana State Act
- Subjects
- Public Finance
Read the full text of Telangana Contingency Fund Act, 2014 section by section on LawLens.
Official source: India Code