Telangana Court-fees and Suits Valuation Act, 1956
An Act to amend and consolidate the law relating to court-fees and Valuation of suits in the State of Telangana.
- Act number
- Act 7 of 1956
- Year
- 1956
- Enacted on
- 16-03-1956
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Civil Law And Procedure
Read the full text of Telangana Court-fees and Suits Valuation Act, 1956 section by section on LawLens.
Official source: India Code