Telangana Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1993
An Act to provide for the Enforcement of Attendance of Witnesses and Production of Documents in certain Departmental Inquiries and matters connected therewith or incidental thereto.
- Act number
- Act 7 of 1993
- Year
- 1993
- Enacted on
- 01-02-1993
- In force from
- 1 February 1993
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1993 section by section on LawLens.
Official source: India Code