Telangana Disaster and Public Health Emergency (Special Provisions) Act, 2020
An Act to make special provision for the deferment of any payment in part, due and payable to any person, institution and any pay, pension and remuneration in part, to any employee, any pensioner and any other person, in the event of Disaster and Public Health Emergency in the State and for the matters connected therewith or incidental thereto.
- Act number
- Act 14 of 2020
- Year
- 2020
- Enacted on
- 19-09-2020
- In force from
- 24-03-2020
- Jurisdiction
- Telangana State Act
- Subjects
- Disaster Management, Public Finance
Read the full text of Telangana Disaster and Public Health Emergency (Special Provisions) Act, 2020 section by section on LawLens.
Official source: India Code