Telangana District Boards Act, 1955
An Act to amend and consolidate the law relating to District Boards in the State of Hyderabad.
- Act number
- Act 1 of 1956
- Year
- 1956
- Enacted on
- 21-01-1956
- In force from
- 21 January 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law, Elections
Read the full text of Telangana District Boards Act, 1955 section by section on LawLens.
Official source: India Code