Telangana District Collectors Powers (Delegation) Act, 1961

An Act to provide for the delegation of the powers of District Collectors to the Joint Collectors and certain other Officers in the State of Telangana.

Act number

Act 32 of 1961

Year

1961

Enacted on

16-09-1961

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Administrative Law

Read the full text of Telangana District Collectors Powers (Delegation) Act, 1961 section by section on LawLens.

Official source: India Code