Telangana District Officers (Change of Designation and Construction of References) Act, 1950

An Act to provide for change of designation of and construction of references to certain District Officers.

Act number
Act 35 of 1950
Year
1950
Enacted on
23-11-1950
In force from
01-11-1950
Jurisdiction
Telangana State Act
Subjects
Administrative Law

Read the full text of Telangana District Officers (Change of Designation and Construction of References) Act, 1950 section by section on LawLens.

Official source: India Code