Telangana District Planning Committees Act, 2005

An Act to constitute District Planning Committees for the purpose article 243-ZD of the Constitution of India and to discharge the functions of the State Government in regard to the items of business of the Government and for matters connected therewith or incidental thereto.

Act number
Act 40 of 2005
Year
2005
Enacted on
15-11-2005
In force from
30-12-2003
Jurisdiction
Telangana State Act
Subjects
Constitutional Law, Administrative Law, Housing And Urban Development

Read the full text of Telangana District Planning Committees Act, 2005 section by section on LawLens.

Official source: India Code