Telangana Districts (Formation) Act, 1974

An Act to provide for the formation of districts in the State of Telangana and for alteration of areas or boundaries of the districts in the interests of better administration and development of the areas comprised therein and for matters connected therewith.

Act number
Act 7 of 1974
Year
1974
Enacted on
15-02-1974
In force from
3 December 2015
Jurisdiction
Telangana State Act
Subjects
Administrative Law

Read the full text of Telangana Districts (Formation) Act, 1974 section by section on LawLens.

Official source: India Code