Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
An Act to provide for regulation of admission into Educational Institutions and to prohibit the collection of capitation fee in the State of Telangana.
- Act number
- Act 5 of 1983
- Year
- 1983
- Enacted on
- 06-04-1983
- In force from
- 30-01-1983
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 section by section on LawLens.
Official source: India Code