Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991

An Act to provide for the Regulation of Fixation of Pay of certain Untrained Graduate Teachers and Matriculate of Automatic Advancement Scheme in the State of Telangana and for matters connected therewith or incidental thereto.

Act number

Act 14 of 1991

Year

1991

Enacted on

22-04-1991

In force from

10-02-1967

Jurisdiction

Telangana State Act

Subjects

Labour And Employment

Read the full text of Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991 section by section on LawLens.

Official source: India Code