Telangana Electricity Duty Act, 1939
An Act for the levy of a duty on certain sales and consumption of electrical energy by licensees in the State of Telangana.
- Act number
- Act 5 of 1939
- Year
- 1939
- Enacted on
- 21-03-1939
- In force from
- 31 May 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Electricity Duty Act, 1939 section by section on LawLens.
Official source: India Code