Telangana Electricity Supply Undertakings (Acquisition) Act, 1954
An Act to provide for the acquisition by the Government of undertakings supplying electricity in the State of Telangana.
- Act number
- Act 15 of 1954
- Year
- 1954
- Enacted on
- 11-10-1954
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Energy And Electricity
Read the full text of Telangana Electricity Supply Undertakings (Acquisition) Act, 1954 section by section on LawLens.
Official source: India Code