Telangana Escheats and Bona Vacantia Act, 1974
An Act to provide for the determination, custody and disposal, of property vested in the State of Telangana by escheat or lapse or as Bona Vacantia for want of a rightful owner and of unclaimed property and for matters connected therewith.
- Act number
- Act 35 of 1974
- Year
- 1974
- Enacted on
- 07-09-1974
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property, Administrative Law
Read the full text of Telangana Escheats and Bona Vacantia Act, 1974 section by section on LawLens.
Official source: India Code