Telangana Essential Services Maintenance Act, 1971
An Act to provide for the maintenance of certain essential services and the normal life of the community in the State of Telangana.
- Act number
- Act 20 of 1971
- Year
- 1971
- Enacted on
- 26-08-1971
- In force from
- 10-04-1971
- Jurisdiction
- Telangana State Act
- Subjects
- Public Service, Labour And Employment
Read the full text of Telangana Essential Services Maintenance Act, 1971 section by section on LawLens.
Official source: India Code