Telangana Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993

An Act to provide for the Regulation of the Exhibition of Films on Television Screen through Video Cassette Recorders in the State of Telangana and for matters incidental or ancillary thereto.

Act number
Act 12 of 1993
Year
1993
Enacted on
05-06-1993
In force from
5 June 1993
Jurisdiction
Telangana State Act
Subjects
Media And Broadcasting

Read the full text of Telangana Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993 section by section on LawLens.

Official source: India Code