Telangana Factories and Establishments (National, Festival and other Holidays) Act, 1974
An Act to provide for the grant of National, festival and other holidays to persons employed in factories and establishments in the State of Telangana.
- Act number
- Act 32 of 1974
- Year
- 1974
- Enacted on
- 28-08-1974
- In force from
- 1 February 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Labour And Employment
Read the full text of Telangana Factories and Establishments (National, Festival and other Holidays) Act, 1974 section by section on LawLens.
Official source: India Code