Telangana Famine Relief Fund Act, 1936
An Act to provide for the establishment and maintenance in the State of Telangana of a Fund, called the Telangana Famine Relief Fund, for utilization on occasions of serious famine and of distress caused by serious drought, flood or other natural calamities in the said State.
- Act number
- Act 16 of 1936
- Year
- 1936
- Enacted on
- 08-10-1936
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Disaster Management
Read the full text of Telangana Famine Relief Fund Act, 1936 section by section on LawLens.
Official source: India Code