Telangana Fire Service Act, 1999
An Act to provide for the establishment and maintenance of Fire Service for the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 15 of 1999
- Year
- 1999
- Enacted on
- 01-06-1999
- In force from
- 1 June 1999
- Jurisdiction
- Telangana State Act
- Subjects
- Disaster Management, Housing And Urban Development
Read the full text of Telangana Fire Service Act, 1999 section by section on LawLens.
Official source: India Code