Telangana Forest Act, 1967
An Act to consolidate and amend the law relating to the protection and management of forests in the State of Telangana.
- Act number
- Act 1 of 1967
- Year
- 1967
- Enacted on
- 24-02-1967
- In force from
- 15-04-1967
- Jurisdiction
- Telangana State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Telangana Forest Act, 1967 section by section on LawLens.
Official source: India Code