Telangana Forest Produce (Fixation of Selling Prices) Act, 1989
An Act to provide for the Supply of Forest Produce and the Fixation of Selling Price in respect therefor and the constitution of an Industrial Plantation Fund and for matters connected therewith or incidental thereto.
- Act number
- Act 29 of 1989
- Year
- 1989
- Enacted on
- 10-11-1989
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Telangana Forest Produce (Fixation of Selling Prices) Act, 1989 section by section on LawLens.
Official source: India Code