Telangana Gaming Act, 1974
An Act to consolidate and amend the law relating to the punishment of gaming and the keeping of common gaming houses in the State of Telangana.
- Act number
- Act 27 of 1974
- Year
- 1974
- Enacted on
- 22-08-1974
- In force from
- 1 January 1974
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law
Read the full text of Telangana Gaming Act, 1974 section by section on LawLens.
Official source: India Code