Telangana Goods and Services Tax Act, 2017
An Act to make a provision for levy and collection of tax on intra-state supply of goods or services or both by the State of Telangana.
- Act number
- Act 23 of 2017
- Year
- 2017
- Enacted on
- 25-05-2017
- In force from
- 27 March 2017
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Goods and Services Tax Act, 2017 section by section on LawLens.
Official source: India Code