Telangana Government Lands and Buildings (Termination of Leases) Act, 1986
An Act to provide for the determination of leases relating to lands and buildings belonging to Government and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 18 of 1986
- Year
- 1986
- Enacted on
- 20-07-1986
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property
Read the full text of Telangana Government Lands and Buildings (Termination of Leases) Act, 1986 section by section on LawLens.
Official source: India Code