Telangana Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
An Act to provide Semi-Autonomous status to the Government Medical / Dental Colleges and Institutes of Medical / Dental Sciences for effective functional autonomy.
- Act number
- Act 31 of 2007
- Year
- 2007
- Enacted on
- 06-12-2007
- In force from
- 22-10-2007
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine, Administrative Law
Read the full text of Telangana Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007 section by section on LawLens.
Official source: India Code