Telangana Government Property (Preservation, Protection and Resumption) Act, 2007

An Act to Preserve, Protect and Resume certain Property of the State in public interest and annul the transactions adversely affecting the title and interest of the State therein.

Act number
Act 11 of 2007
Year
2007
Enacted on
26-03-2007
In force from
20-11-2006
Jurisdiction
Telangana State Act
Subjects
Land And Property

Read the full text of Telangana Government Property (Preservation, Protection and Resumption) Act, 2007 section by section on LawLens.

Official source: India Code