Telangana Gram Panchayats (Transitional Arrangements) Act, 1995
An Act to provide for the Administration of the Gram Panchayats in the State until the next ordinary Elections are held to them and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 1995
- Year
- 1995
- Enacted on
- 03-02-1995
- In force from
- 23-04-1994
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Gram Panchayats (Transitional Arrangements) Act, 1995 section by section on LawLens.
Official source: India Code