Telangana Habitual Offenders Act, 1962
An Act to provide for the treatment and training of habitual offenders.
- Act number
- Act 4 of 1962
- Year
- 1962
- Enacted on
- 04-02-1962
- In force from
- 4 February 1962
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Procedure
Read the full text of Telangana Habitual Offenders Act, 1962 section by section on LawLens.
Official source: India Code