Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017
An Act to provide for the Conservation, Preservation, Restoration and Maintenance of Tangible and Intangible Heritage of Telangana and for matters connected therewith and incidental thereto.
- Act number
- Act 22 of 2017
- Year
- 2017
- Enacted on
- 24-05-2017
- In force from
- 24 May 2017
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 section by section on LawLens.
Official source: India Code