Telangana Horse Race (Abolition of Turf Agencies) Act, 1983
An Act to provide for the abolition of the system of Turf Agencies in respect of any Horse Race in the State of Telangana.
- Act number
- Act 17 of 1983
- Year
- 1983
- Enacted on
- 22-11-1983
- In force from
- 29-06-1983
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law
Read the full text of Telangana Horse Race (Abolition of Turf Agencies) Act, 1983 section by section on LawLens.
Official source: India Code