Telangana Housing Board Act, 1956
An Act to provide for measures to be taken to deal with and satisfy the need of housing accommodation.
- Act number
- Act 46 of 1956
- Year
- 1956
- Enacted on
- 29-09-1956
- In force from
- 29 September 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development
Read the full text of Telangana Housing Board Act, 1956 section by section on LawLens.
Official source: India Code