Telangana Housing Schemes (Acquisition of Land) Act, 1961

An Act to provide for the acquisition of certain lands required for the purpose of executing housing schemes under the Telangana Housing Board Act, 1956.

Act number

Act 39 of 1961

Year

1961

Enacted on

10-11-1961

In force from

10 November 1961

Jurisdiction

Telangana State Act

Subjects

Housing And Urban Development, Land And Property

Read the full text of Telangana Housing Schemes (Acquisition of Land) Act, 1961 section by section on LawLens.

Official source: India Code