Telangana Improved Seeds and Seedlings Act, 1951

An Act to provide for the use of pure and certified seeds and seedlings of the improved varieties of crops recommended by the Department of Agriculture in Hyderabad.

Act number

Act 28 of 1951

Year

1951

Enacted on

05-10-1951

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Agriculture

Read the full text of Telangana Improved Seeds and Seedlings Act, 1951 section by section on LawLens.

Official source: India Code