Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976
An Act to provide temporary relief to certain indebted agriculturists, landless labourers and rural artisans.
- Act number
- Act 24 of 1976
- Year
- 1976
- Enacted on
- 09-03-1976
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Social Welfare
Read the full text of Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976 section by section on LawLens.
Official source: India Code