Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998
An Act to provide for recognition to trade unions with a view to facilitating collective bargaining and provide for participation of workers in management of industrial establishments, protection of works, constitution of contingency fund to provide relief to the workmen affected by closure of industrial establishments due to sickness or otherwise and for matters connected therewith and incidental thereto.
- Act number
- Act 24 of 1998
- Year
- 1998
- Enacted on
- 20-06-1998
- In force from
- 20 June 1998
- Jurisdiction
- Telangana State Act
- Subjects
- Labour And Employment
Read the full text of Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 section by section on LawLens.
Official source: India Code