Telangana Infrastructure Development Corporation Act, 1998
An Act to provide for the establishment of Telangana Infrastructure Development Corporation for promotion and operation of schemes for water supply, sewerage, and sanitation and other infrastructure projects in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 37 of 1998
- Year
- 1998
- Enacted on
- 22-12-1998
- In force from
- 14-09-1998
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development
Read the full text of Telangana Infrastructure Development Corporation Act, 1998 section by section on LawLens.
Official source: India Code