Telangana Intermediate Education Act, 1971
An Act to provide for the establishment of a Board to regulate and supervise the system of Intermediate Education in the State of Telangana and to specify the courses of study therefor and for matters connected therewith.
- Act number
- Act 2 of 1971
- Year
- 1971
- Enacted on
- 15-01-1971
- In force from
- 20 October 2014
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of Telangana Intermediate Education Act, 1971 section by section on LawLens.
Official source: India Code