Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978
An Act to prohibit advertisements in respect of intoxicating liquors in the State of Telangana.
- Act number
- Act 30 of 1978
- Year
- 1978
- Enacted on
- 23-10-1978
- In force from
- 23 October 1978
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978 section by section on LawLens.
Official source: India Code