Telangana Irrigation Utilisation and Command Area Development Act, 1984
An Act to provide for an accelerated increase in agriculture and allied production in the State of Telangana through a programme of comprehensive and systematic development on scientific and modern lines of command areas, comprising measures, for optimum use of lands and water, prevention of land erosion and water logging, improvement of soil fertility and regulation of cropping pattern, and for proper maintenance and upkeep of irrigation systems in the State for ensuring maximum benefits to the cultivators under the command areas and for the matters connected therewith.
- Act number
- Act 15 of 1984
- Year
- 1984
- Enacted on
- 21-03-1984
- In force from
- 21 March 1984
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture, Land And Property
Read the full text of Telangana Irrigation Utilisation and Command Area Development Act, 1984 section by section on LawLens.
Official source: India Code