Telangana Jagirdars Debt Settlement Act, 1952
An Act to make provision for the settlement of the debts of Jagirdars.
- Act number
- Act 12 of 1952
- Year
- 1952
- Enacted on
- 18-03-1952
- In force from
- 1 January 1941
- Jurisdiction
- Telangana State Act
- Subjects
- Bankruptcy And Insolvency
Read the full text of Telangana Jagirdars Debt Settlement Act, 1952 section by section on LawLens.
Official source: India Code