Telangana Khadi and Village Industries Board Act, 1958
An Act to provide for the establishment of a Board for the development of Khadi and Village Industries in the State of Telangana and for matters connected therewith.
- Act number
- Act 4 of 1959
- Year
- 1959
- Enacted on
- 03-01-1959
- In force from
- 30 September 2015
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Khadi and Village Industries Board Act, 1958 section by section on LawLens.
Official source: India Code